ALOK ARADHE, . B.S.WALIA
56 recorded High Court judgment(s) · 2017–2017
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| High Court of J&K and Ladakh | 56 |
Disposal nature
| (unspecified) | 56 |
Recent judgments
- MANGAT RAM PARIHAR AND ANR. v. B.R.SHARMA CHIEF SECY.AND ORS. — High Court of J&K and Ladakh (2017-09-15)
- STATE TH.S.H.O.P/S MAHORE v. JARNAIL SINGH — High Court of J&K and Ladakh (2017-09-15)
- STATE TH.P.D.D.AND ORS. v. BHAGWAN SINGH AND ORS. — High Court of J&K and Ladakh (2017-09-15)
- STATE TH.SHO.P/S.RAJOURI v. ABDUL HUSSAIN AND ORS. — High Court of J&K and Ladakh (2017-09-15)
- JASWANT SINGH v. ASHWANI GUPTA AND ORS. — High Court of J&K and Ladakh (2017-09-15)
- KEWAL SINGH AND ANR. v. RAMAN KUMAR AND ORS. — High Court of J&K and Ladakh (2017-09-15)
- M/S SOMA TRG JOINT VENTURE v. COMMISSIONER OF INCOME TAX — High Court of J&K and Ladakh (2017-09-15)
- STATE TH.S.H.O.P/S BISHNAH v. RAJ KUMAR AND ANR. — High Court of J&K and Ladakh (2017-09-14)
- J.K.P.S.C. v. VIJAY KUMAR AND ORS. — High Court of J&K and Ladakh (2017-09-14)
- STATE TH.G.A.D. v. HOSHIAR CHAND AND ANR. — High Court of J&K and Ladakh (2017-09-14)
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