LexALOK ARADHE,ASHOK S.KINAGI
167 recorded High Court judgment(s) · 2021–2023
Open in Lexace · Search this judge's casesCourts
| Karnataka High Court | 167 |
Disposal nature
| DISPOSED | 112 |
| DISMISSED | 30 |
| Dismissed for Non-Prosecution | 10 |
| ALLOWED | 9 |
| Partly Allowed | 4 |
| Tran to Armed Forces Tribunal | 1 |
| Converted | 1 |
Recent judgments
- SMT.T.N.VIJAYALAKSHMI v. SRI.SRINIVASAN S — Karnataka High Court (2023-01-20)
- THE COMMISSIONER OF INCOME - TAX v. M/S BIOCON LTD., — Karnataka High Court (2022-11-25)
- THE COMMISSIONER OF INCOME - TAX v. M/S BIOCON LTD., — Karnataka High Court (2022-11-25)
- THE ORIENTAL INSURANCE CO. LTD., v. SMT. MALLIKA — Karnataka High Court (2021-03-19)
- THE DIVISIONAL CONTROLLER v. K SANTHOSH KUMAR — Karnataka High Court (2021-03-19)
- BASAVARAJU B v. SADATH ALI KHAN S — Karnataka High Court (2021-03-19)
- SRI. HARIKRISHNA REDDY v. SRI. S. RAJESH KUMAR — Karnataka High Court (2021-03-19)
- SMT MALLIKA v. M/S THE ORIENTAL INSURANCE CO LTD — Karnataka High Court (2021-03-19)
- STATE BANKS STAFF UNION (K) v. STATE BANK OF INDIA — Karnataka High Court (2021-03-19)
- BAJAJ ALLIANZ GENERAL INSURANCE CO., LTD., v. SMT PRABHAVATHI — Karnataka High Court (2021-03-19)