ALOK ARADHE,ANANT RAMANATH HEGDE

525 recorded High Court judgment(s) · 2019–2023

Courts

Karnataka High Court

525

DISMISSED	225
DISPOSED	203
ALLOWED	47
Dismissed for Non-Prosecution	23
Partly Allowed	17
Dismissal for Non Compliance of Office Objections	4
REJECTED	3
Abated	2

SMT M PREMA @ PREMAVATHI v. SRI RAVIKUMAR T G — Karnataka High Court (2023-07-21)
M. B. SHIVAGANGAPPA v. H. NAGESHAIAH — Karnataka High Court (2023-07-20)
SRI SYED USMAN IDRIS v. SMT TANUSHREE H V @ TANU — Karnataka High Court (2023-07-20)
SRI. ARIJIT BHOWMICK v. SMT. SARMISTA BISWAS — Karnataka High Court (2023-07-20)
SMT SAROJA v. MR. SEN KUMAR — Karnataka High Court (2023-07-19)
M/S LEELA KRISHNA AUTOMOBILES PVT. LTD., v. M/S TOYOTA KIRLOSKAR MOTOR PRIVATE LIMITED — Karnataka High Court (2023-07-19)
M/S SRI MARUTHI BUILDERS v. UNION OF INDIA — Karnataka High Court (2023-07-19)
M/S YASHODA KRISHNA AUTOMOBILES PVT.LTD., v. M/S TOYOTA KIRLOSKAR MOTOR PRIVATE LIMITED — Karnataka High Court (2023-07-19)
SMT R SHAKUNTHALA v. N NAGENDRA — Karnataka High Court (2023-07-19)
TCI EXPRESS v. MAXON PRECISION MOTER INDIA PVT LIMITED — Karnataka High Court (2023-07-19)