LexALOK ARADHE(ACJ),S VISHWAJITH SHETTY
765 recorded High Court judgment(s) · 2015–2022
Open in Lexace · Search this judge's casesCourts
| Karnataka High Court | 765 |
Disposal nature
| DISPOSED | 363 |
| DISMISSED | 296 |
| Dismissed for Non-Prosecution | 60 |
| ALLOWED | 26 |
| Dismissal for Non Compliance of Office Objections | 10 |
| Partly Allowed | 8 |
| Converted | 1 |
| ALLOWED AND REMANDED | 1 |
Recent judgments
- BANGALORE DEVELOPMENT AUTHORITY v. SMT KASHIYAMMAL — Karnataka High Court (2022-10-17)
- M D MEGHARAJA v. DR. KRISHNA REDDY — Karnataka High Court (2022-10-14)
- SMT HEMAVATHI v. SRI RAJENDRA CHOLAN — Karnataka High Court (2022-10-14)
- M/S BANGALORE CITY CO OPERATIVE BANK v. KRISHNA KUMAR R — Karnataka High Court (2022-10-14)
- BANGALORE DEVELOPMENT AUTHORITY v. SRI LAKSHMINARAYANA — Karnataka High Court (2022-10-14)
- SMT. SUSHEELAMMA v. THE STATE OF KARNATAKA — Karnataka High Court (2022-10-14)
- BANGALORE DEVELOPMENT AUTHORITY v. SMT. GEETHA DEVI. R — Karnataka High Court (2022-10-14)
- BANGALORE DEVELOPMENT AUTHORITY v. THE PRINCIPAL SECRETARY — Karnataka High Court (2022-10-14)
- SRI. H. AVINASH v. THE STATE OF KARNATAKA — Karnataka High Court (2022-10-14)
- THE BANGALORE DEVELOPMENT AUTHORITY v. SRI. R RAVI KUMAR — Karnataka High Court (2022-10-14)