LexALOK ARADHE(ACJ),M.KHAZI
117 recorded High Court judgment(s) · 2020–2022
Open in Lexace · Search this judge's casesCourts
| Karnataka High Court | 117 |
Disposal nature
| DISPOSED | 77 |
| DISMISSED | 30 |
| ALLOWED | 6 |
| Dismissed for Non-Prosecution | 3 |
| Partly Allowed | 1 |
Recent judgments
- STATE OF KARNATAKA v. PRESTIGE ESTATES PROJECTS LIMITED — Karnataka High Court (2022-07-29)
- SAMAJA PARIVARTHANA SAMUDAYA v. PRESTIGE ESTATES PROJECTS LIMITED — Karnataka High Court (2022-07-29)
- M. KANUMAIAH v. THE REGISTRAR GENERAL — Karnataka High Court (2022-07-22)
- SRI H VENKATAPPA v. BANGALORE DEVELOPMENT AUTHORITY — Karnataka High Court (2022-07-22)
- AKHILA BHARATHA VEERASHAIVA MAHASABHA (R) v. STATE OF KARNATAKA — Karnataka High Court (2022-07-22)
- SRI SRINIVAS v. STATE OF KARNATAKA — Karnataka High Court (2022-07-22)
- CHANDRASHEKAR N v. THE STATE OF KARNATAKA — Karnataka High Court (2022-07-22)
- SRI SHIVAKUMAR v. THE STATE OF KARNATAKA — Karnataka High Court (2022-07-22)
- SRI YELLAPPA v. THE STATE OF KARNATAKA — Karnataka High Court (2022-07-22)
- MANJULA v. KIRAN KUMAR S.R. — Karnataka High Court (2022-07-21)