ALOK ARADHE(ACJ),ANIL B KATTI

29 recorded High Court judgment(s) · 2022–2022

Courts

Disposal nature

Recent judgments

• BLUELINE FOODS PVT LTD v. KARNATAKA STATE POLLUTION — Karnataka High Court (2022-08-18)
• NAGARAJA S v. NATIONAL HIGHWAYS — Karnataka High Court (2022-08-18)
• K V SRINIVASAN v. SRI S RAJESH — Karnataka High Court (2022-08-18)
• DR. H.D. GURUBASAPPA v. SRI. KUMAR NAYAK — Karnataka High Court (2022-08-18)
• HKA BAWA AND SONS v. KARNATAKA STATE POLLUTION — Karnataka High Court (2022-08-18)
• MANGALORE FISH MEAL AND OIL COMPANY v. KARNATAKA STATE POLLUTION — Karnataka High Court (2022-08-18)
• SRI KIRAN KUMAR S v. THE CHIEF MANAGER — Karnataka High Court (2022-08-18)
• M/S HARIS MARINE PRODUCTS v. KARNATAKA STATE POLLUTION — Karnataka High Court (2022-08-18)
• BAWA FISHMEAL AND OIL CO., v. KARNATAKA STATE POLLUTION — Karnataka High Court (2022-08-18)
• SMT BEERAMMA v. VISHWANATH — Karnataka High Court (2022-08-18)