ALOK ARADHE

7,541 recorded High Court judgment(s) · 2015–2024

Courts

Karnataka High Court	7369
Telangana High Court	172

DISPOSED	5493
DISMISSED	1508
ALLOWED	222
DISPOSED OF NO COSTS	113
Dismissed for Non-Prosecution	72
ALLOWED NO COSTS	46
IA/Memo/VK/OP in disposal	43
Converted	24

Mukkarapu Chandra Shekhar Reddy, v. Smt. Pamayyagari Parameshwari, — Telangana High Court (2024-12-13)
RK STEEL UDYOG PRIVATE LIMITED v. Sri N.V. Subba Rao — Telangana High Court (2024-12-13)
M/s. Movie Times Cinemas Pvt Ltd v. M/s. GSG Builders and Infrastructure Limited — Telangana High Court (2024-12-11)
Yasmeen Abid v. M/s. Jagan Travels — Telangana High Court (2024-12-11)
Smt. Krishnapriya Kunapareddy Chinna v. Sahithi Constructions — Telangana High Court (2024-12-11)
Peddu Chandrasekhara Rao v. M/s. Sash Infra — Telangana High Court (2024-12-11)
M/s. Akanksha Enterprises v. M/s. Navayuga Engineering Company Limited — Telangana High Court (2024-12-11)
Mr. M.A. Muneem v. M/s Bansal s Dresses — Telangana High Court (2024-12-11)
M/s. W1LDBLUE Digital LLP v. M/s. SVB Networks Pvt Ltd — Telangana High Court (2024-12-11)
Kommuri Nagarjuna v. Smt. Pamayyagari Parameshwari — Telangana High Court (2024-12-06)