ALOK ARADHE

784 recorded High Court judgment(s) · 2016–2022

Courts

Disposal nature

Recent judgments

• SUNIL JAIN AND ANOTHER v. UNION OF INDIA AND OTHERS — High Court of J&K and Ladakh (2022-05-25)
• M/S KODAIK AMERICA v. UNION TERRITORY OF LADAKH AND ORS. (LAHDC) — High Court of J&K and Ladakh (2022-04-19)
• MANZOOR AHMAD DAR v. STAET OF JK AND ORS(CONSUMER AFFAIRS) — High Court of J&K and Ladakh (2018-11-30)
• JAWAHAR LAL KOUL AND ORS. v. GHULAM MOHD.AND ORS. — High Court of J&K and Ladakh (2018-09-17)
• ISHRAT MAQBOOL v. ASHIQ FEROZ AHANGER — High Court of J&K and Ladakh (2018-09-05)
• NAZIR AHMAD LONE AND ANOTHER v. CHAIRMAN INDIAN OIL CORP. AND OTHERS — High Court of J&K and Ladakh (2018-09-04)
• GULL BHAT AND OTHERS v. AZIZ BHAT — High Court of J&K and Ladakh (2018-07-17)
• GULZAR AHMAD LONE v. STATE OF J AND K AND ORS. (GAD) — High Court of J&K and Ladakh (2018-06-06)
• SHAGUFTA MAQBOOL v. JKSBOSE AND ORS — High Court of J&K and Ladakh (2018-05-30)
• AKHIL KUMAR GUPTA v. STATE TH.A.R.I.AND TRAINING DEPTT.AND ORS. — High Court of J&K and Ladakh (2018-05-14)