ALKA SARIN, (TO BE NOMINATED)

418 recorded High Court judgment(s) · 2026–2026

Courts

Disposal nature

Recent judgments

• MAJHEL SINGH v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2026-05-29)
• JAI BHAGWAN v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2026-05-29)
• SUBHAN KHAN AND OTHERS v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2026-05-29)
• AMIT v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2026-05-29)
• DHARAMBIR v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2026-05-29)
• RAMESH KUMAR v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2026-05-29)
• SAT PAL AND ORS. v. MAHABIR SINGH AND ORS. — Punjab & Haryana High Court (2026-05-29)
• HARNAM SINGH AND ORS v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2026-05-29)
• AALAM KHAN v. STATE OF HARYANA THROUGH ADDITIONAL CHIEF SECRETARY TO GOVT OF HARYANA PANCHAYAT AND REVENUE DEPTT — Punjab & Haryana High Court (2026-05-29)
• SATISH KUMAR v. STATE OF HARYANA THROUGH FINANCIAL COMMISSIONER REVENUE — Punjab & Haryana High Court (2026-05-29)