ALKA SARIN

12,387 recorded High Court judgment(s) · 2019–2026

Courts

Disposal nature

Recent judgments

• JASWANT KAUR AND OTHERS v. JOGA SINGH AND OTHERS — Punjab & Haryana High Court (2026-05-01)
• SUKHJIT KAUR v. AJOY KUMAR SINHA AND ANOTHER — Punjab & Haryana High Court (2026-03-11)
• MAHESH INDERPAL SINGH ALIAS KANWAR MAHESH INDERPAL SINGH ALIAS MAHESHPAL SINGH v. RITU DEVI AND OTHERS — Punjab & Haryana High Court (2026-03-11)
• SARABJIT KAUR AND ANR. v. ISHA AND ORS. — Punjab & Haryana High Court (2026-03-11)
• KAMLESH v. POOJA AND ANR — Punjab & Haryana High Court (2026-03-11)
• VIRENDER AND ORS v. MUKHTIYAR SINGH AND ANR — Punjab & Haryana High Court (2026-03-11)
• HARWINDER SINGH v. HARVINDER SINGH VIRK ,PPS,SSP,JALANDHAR(RURAL) — Punjab & Haryana High Court (2026-03-11)
• GURMEET SINGH AND ORS v. BALWANT KAUR AND ORS — Punjab & Haryana High Court (2026-03-11)
• RAMESH KUMAR v. KARNAIL SINGH AND ANR — Punjab & Haryana High Court (2026-03-11)
• MANOHAR LAL v. KAMLA AND ORS. — Punjab & Haryana High Court (2026-03-11)