LexALI ZAMIN
8,777 recorded High Court judgment(s) · 2019–2022
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 8777 |
Disposal nature
| Allowed/Partly Allowed on merits | 7763 |
| Dismissed on merits | 371 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 318 |
| Disposed off/Decided on merits | 294 |
| (unspecified) | 11 |
| DISMISSED AS WITHDRAWN | 7 |
| DISMISSED AS INFRUCTUOUS | 6 |
| Cases not falling above | 4 |
Recent judgments
- RATAN BABU AND ANOTHER v. State of U.P. AND 5 OTHERS — Allahabad High Court (2022-12-22)
- Ajay Verma @ Ajay Kumar Verma v. State of U.P. and Another — Allahabad High Court (2022-12-22)
- ACHCHEY ALIAS RUKSAR AHAMD v. STATE OF U.P. — Allahabad High Court (2022-12-22)
- UTKARSH GOEL v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-12-22)
- MITHLESH KUMAR MALLAH v. STATE OF U.P. — Allahabad High Court (2022-12-21)
- SUBASH CHANDRA SRIVASTAVA(IN-PERSON) v. STATE OF U.P THROUGH PRINCIPAL SEC. HOME AND 5 OTHERS — Allahabad High Court (2022-12-19)
- SUBASH CHANDRA SRIVASTAVA v. STATE OF U.P THRU SECRETARY HOME LKNW. AND ANOTHER — Allahabad High Court (2022-12-19)
- MOHD. AMIN AND OTHERS v. STATE OF U.P. — Allahabad High Court (2022-12-16)
- SHAISTA v. State of U.P. AND ANOTHER — Allahabad High Court (2022-12-15)
- ANKIT @ PUSHKAL v. State of U.P. — Allahabad High Court (2022-12-15)