LexALI ZAMIN,B.K. NARAYANA
20 recorded High Court judgment(s) · 2019–2020
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 20 |
Disposal nature
| Disposed off/Decided on merits | 7 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 5 |
| Dismissed on merits | 4 |
| Allowed/Partly Allowed on merits | 4 |
Recent judgments
- RAM DARASH YADAV v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-02-14)
- M/S VIDYA BHUSHAN TIWARI AND ANOTHER v. UNION OF INDIA AND 4 OTHERS — Allahabad High Court (2020-02-14)
- AASKAND @ ASKARAN AND 5 OTHERS v. THE DISTRICT MAGISTRATE GHAZIPUR AND 2 OTHERS — Allahabad High Court (2020-02-14)
- SATENDRA TRIPATHI v. STATE OF U.P. THROUGH PRINCIPAL SECRETARY REVENUE DEPARTMENT AND 4 OTHERS — Allahabad High Court (2020-02-14)
- AMAR NATH v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-02-14)
- KALIKA PRASAD NISHAD v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-02-14)
- SMT. SUSHMA DEVI v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-02-14)
- PANNA LAL AND 4 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-02-14)
- NITISH DUBEY v. UNION OF INDIA MINISTRY OF HUMAN RESOURCES DEVELOPMENT,GOVT. OF INDIA,THROUGH ITS SEC. AND 4 OTHERS — Allahabad High Court (2020-02-14)
- RAJ BAHADUR AND 3 OTHERS v. State of U.P. AND 6 OTHERS — Allahabad High Court (2020-02-14)