ALI ZAMIN,B.AMIT STHALEKAR

197 recorded High Court judgment(s) · 2018–2020

Courts

Allahabad High Court

197

Dismissed on merits	79
Disposed off/Decided on merits	78
Dismiss other than merit(DD/Non Prosec./Abated)	24
Allowed/Partly Allowed on merits	16

TEJ PRATAP SINGH AND 3 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-07-13)
VANDANA SINGH v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-07-13)
HEMANT KUMAR v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-07-13)
SACHITANAND RAI @ GOLU AND 3 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-07-13)
BAL KRISHNA @ NECKSAY v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-07-13)
DEEN DAYAL and OTHERS v. STATE OF U.P. — Allahabad High Court (2020-06-08)
GAURI SHANKER ALIAS BACCHAN YADAVA and ANOTHER v. STATE OF U.P. — Allahabad High Court (2020-05-29)
RAMAKANT YADAV v. STATE OF U.P. — Allahabad High Court (2020-05-29)
MAHADEV PRASAD @ SHIV RAM GOOJAR and ANOTHER v. STATE OF U.P. — Allahabad High Court (2020-05-29)
SHIV NATH and OTHERS v. STATE OF U.P. — Allahabad High Court (2020-05-20)