ALI ZAMIN,ASHWANI KUMAR MISHRA

46 recorded High Court judgment(s) · 2021–2021

Courts

Allahabad High Court

Dismissed on merits	25
Disposed off/Decided on merits	14
Dismiss other than merit(DD/Non Prosec./Abated)	7

AMAR PAL SINGH v. SUB DIVISIONAL MAGISTRATE AND ANOTHER — Allahabad High Court (2021-11-27)
SMT. SHANTI DEVI v. State of U.P. AND ANOTHER — Allahabad High Court (2021-11-27)
SMT. POOJA KUMARI v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-11-27)
AFROZ AHMAD v. State of U.P. AND 4 OTHERS — Allahabad High Court (2021-11-27)
MOHAMMAD SAKIL KHAN v. THE STATE CHIEF ELECTION COMMISSIONER AND 3 OTHERS — Allahabad High Court (2021-11-27)
SANJEEV KUMAR v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-11-27)
BRAHM PAL SINGH v. State of U.P. AND 5 OTHERS — Allahabad High Court (2021-11-27)
PREM CHANDRA v. State of U.P. AND 5 OTHERS — Allahabad High Court (2021-11-27)
RAJA RAM (DECEASED) AND ANOTHER v. DISTRICT MAGISTRATE AND 10 OTHERS — Allahabad High Court (2021-11-27)
PRAKASH KUMAR SHUKLA v. State of U.P. AND 5 OTHERS — Allahabad High Court (2021-11-27)