ALI MOHAMMAD MAGREY, . VINOD CHATTERJI KOUL

207 recorded High Court judgment(s) · 2020–2022

Courts

High Court of J&K and Ladakh

207

Disposed Off	139
Dismised	49
Disposed Off as Withdrawn	11
Dismissed as Infractuous	5
Transferred CAT JAMMU	2
DISMISSED FOR NON PROSECUTION	1

SHEIKH UMAR FAROOQ v. UNION TERRITORY OF J AND K AND ORS (SCHOOL EDUCATION DEPARTMENT) — High Court of J&K and Ladakh (2022-11-21)
COURT ON ITS OWN MOTION v. STATE OF J AND K AND ORS (HEALTH AND MEDICAL EDUCATION) — High Court of J&K and Ladakh (2022-11-21)
SAMI JI v. Srinagar Municipal Corporation(State Government) — High Court of J&K and Ladakh (2022-11-16)
SHEIKH MOHAMMAD YAQOOB AND OTHERS v. FINANCIAL COMMISSIONER (ADDITIONAL CHIEF SECRETARY) FINANCE DEPARTMENT AND ANOTHER — High Court of J&K and Ladakh (2022-11-16)
MOHAMMAD MAROOF BAJRAN v. SANJEEV GUPTA (HIGH COURT) — High Court of J&K and Ladakh (2022-11-16)
M/S WANI DRY FRUIT v. CHAIRMAN, AMMU AND KASHMIR BANK LIMITED AND ANR. — High Court of J&K and Ladakh (2022-11-15)
MOHAMMAD IRFAN GANIE AND ORS. v. UNION OF INDIA AND ORS. (HUMAN RESOURCES DEVELOPMENT) — High Court of J&K and Ladakh (2022-11-15)
REYAZ AHMAD RESHI AND ORS. v. UNION TERRITORY OF J AND K AND ORS. (REVENUE DEPARTMENT) — High Court of J&K and Ladakh (2022-11-15)
MOHAMMAD ALTAF BABA v. UNION TERRITORY OF J AND K AND ORS. (TOURISM DEPARTMENT) — High Court of J&K and Ladakh (2022-11-15)
TYNDALE BISCOE SCHOOL AND ORS. v. UNION TERRITORY OF J AND K AND ORS. (SCHOOL EDUCATION DEPARTMENT) — High Court of J&K and Ladakh (2022-11-14)