ALI MOHAMMAD MAGREY, . SANJEEV KUMAR

37 recorded High Court judgment(s) · 2018–2021

Courts

High Court of J&K and Ladakh

Disposed Off	33
Dismised	4

ADIL ASHRAF BOLAKI v. J AND K POWER TRANSMISSION CORPORATION LIMITED AND ORS. — High Court of J&K and Ladakh (2021-09-28)
SYED BARJAS AKHTER v. STATE OF J AND K AND ORS. (SOCIAL WELFARE DEPARTMENT) — High Court of J&K and Ladakh (2021-07-28)
SYED NISAR AHMAD v. HEALTH AND MEDICAL EDUCATION(State Government) — High Court of J&K and Ladakh (2019-12-31)
SYED BARJAS AKTHAR v. STATE OF J AND K AND ORS. (SOCIAL WELFARE DEPARTMENT) — High Court of J&K and Ladakh (2019-04-09)
BASHIR AHMAD KHAN AND ORS v. UNION OF INDIA AND ORS — High Court of J&K and Ladakh (2019-03-07)
PR. COMMISSIONER OF INCOME TAX v. IMRAN FAROOQ SHEIKH — High Court of J&K and Ladakh (2019-03-07)
STATE OF JAMMU AND KASHMIR AND ORS v. FAISAL MUSHFEEN QURESHI — High Court of J&K and Ladakh (2019-03-06)
NATIONAL INSURANCE COMPANY LIMITED v. MOHAMMAD MANSOOR BHAT — High Court of J&K and Ladakh (2019-03-06)
STATE OF J AND K THROUGH SHO PS KULGAM HOME AFFAIRS v. ABDUL GANI BHAT AND ORS — High Court of J&K and Ladakh (2019-03-06)
INHABITANTS OF VILLAGE MALIKGUND CHATTERGAM v. BASHIR AHMAD KHAN AND ANR — High Court of J&K and Ladakh (2019-03-05)