ALI MOHAMMAD MAGREY, . RAJNESH OSWAL

24 recorded High Court judgment(s) · 2020–2025

Courts

High Court of J&K and Ladakh

Disposed Off	20
Dismised	3
DISMISSED FOR NON PROSECUTION	1

FATIMA AKHTAR AND ORS. v. LADAKH AUTONOMOUS HILL DEVELOMENT COUNCIL AND ORS. — High Court of J&K and Ladakh (2025-02-13)
JAVAID AHMAD MALIK v. UNION TERRITORY OF J AND K AND ORS. (HOME DEPARTMENT) — High Court of J&K and Ladakh (2021-03-31)
STATE OF J AND K AND ANR (HOME DEPARTMENT) v. GHULAM NABI GOJRI — High Court of J&K and Ladakh (2021-03-31)
MOHAMMAD IQBAL BHAT v. UNION TERRITORY OF J AND K AND ANR. (HOME DEPARTMENT) — High Court of J&K and Ladakh (2021-03-31)
STATE OF J AND K AND ANR. (GENERAL ADMINISTRATION DEPARTMENT) v. SYED ABDUL WAHID AND ORS. — High Court of J&K and Ladakh (2020-10-20)
ADIL JEELANI SHAH AND ORS v. STATE OF J AND K AND ORS (FOREST DEPARTMENT) — High Court of J&K and Ladakh (2020-10-16)
J AND K SERVICE SELECTION RECRUITMENT BOARD AND ANR. v. BASIT ASLAM WANI AND ORS. — High Court of J&K and Ladakh (2020-10-13)
ABDUL GAFFAR DAR AND ANOTHER v. STATE OF JK AND OTHERS. (HEALTH DEPTT) — High Court of J&K and Ladakh (2020-10-13)
GUL MOHAMMAD RAFIQUEE v. GOVT OF J AND K AND ORS (LEGISLATIVE ASSEMBLY) — High Court of J&K and Ladakh (2020-07-03)
GHULAL NABI MUSHTAQ v. HIGH COURT — High Court of J&K and Ladakh (2020-06-26)