ALI MOHAMMAD MAGREY, . PUNEET GUPTA

289 recorded High Court judgment(s) · 2021–2022

Courts

High Court of J&K and Ladakh

289

Disposed Off	171
Dismised	96
DISMISSED FOR NON PROSECUTION	12
Disposed Off as Withdrawn	5
Dismissed as Infractuous	5

TANZEEM KHURSHEED ZARGAR v. J AND K SPECIAL TRIBUNAL AND ORS. (SRINAGAR MUNICIPAL CORPORATION) — High Court of J&K and Ladakh (2022-12-01)
MAHEENA KHAN v. STATE OF J AND K AND ORS. (STATE HUMAN RIGHTS COMMISSION) — High Court of J&K and Ladakh (2022-11-30)
MOHAMMAD MAROOF BAJRAN v. HIGH COURT OF JAMMU AND KASHMIR AND LADAKH THROUGH ITS REGISTRAR GENERAL AND ORS (H. COURT) — High Court of J&K and Ladakh (2022-11-30)
PANDIT SOM NATH v. STATE OF J AND K AND ORS. (REVENUE DEPARTMENT) — High Court of J&K and Ladakh (2022-09-16)
FAROOQ AHMAD DAR AND ORS. v. STATE OF J AND K AND ORS. (REVENUE DEPARTMENT) — High Court of J&K and Ladakh (2022-09-16)
INSHA SAMI BABA v. STATE OF J AND K AND ORS. (HEALTH AND MEDICAL EDUCATION) — High Court of J&K and Ladakh (2022-09-16)
ABDUL GANI CHOPAN v. UNION TERRITORY OF J AND K AND ANR. (GENERAL ADMINISTRATION DEPARTMENT) — High Court of J&K and Ladakh (2022-09-16)
OWAIS ADIL PARRAY v. UNION TERRITORY OF J AND K AND ORS. (REVENUE DEPARTMENT) — High Court of J&K and Ladakh (2022-06-28)
REGISTRAR, NATIONAL INSTITUTE OF TECHNOLOGY v. FAIZAN AMIN AND ORS. — High Court of J&K and Ladakh (2022-05-27)
M/S BHAT CARPETS v. UNION OF INDIA AND ORS. (FINANCE / INCOME TAX) — High Court of J&K and Ladakh (2022-05-27)