ALI MOHAMMAD MAGREY, . MOHAN LAL

71 recorded High Court judgment(s) · 2022–2022

Courts

High Court of J&K and Ladakh

Disposed Off	44
Dismised	19
DISMISSED FOR NON PROSECUTION	4
Disposed Off as Withdrawn	3
Dismissed as Infractuous	1

PRASAR BHARTI BROADCASTING CORPORATION OF INDIA AND ORS. v. SAIF UD DIN LONE AND ORS. (INFORMATION AND BROADCASTING) — High Court of J&K and Ladakh (2022-04-13)
ZAHOOR AHMAD BHAT v. HIGH COURT OF JK AND ORS (HCOURT) — High Court of J&K and Ladakh (2022-04-12)
MOHAMMAD ASHRAF KHAN v. STATE OF JK AND ORS (PHE) — High Court of J&K and Ladakh (2022-04-01)
IMTIYAZ AHMAD SHAH AND ORS. v. GOVERNMENT OF J AND K AND ORS. (REVENUE DEPARTMENT) — High Court of J&K and Ladakh (2022-03-31)
GHULAM RASOOL AHANGAR v. STATE OF JANDK AND OTHERS — High Court of J&K and Ladakh (2022-03-31)
HAKIM NUSRAT JABEEN v. STATE OF J AND K AND ORS. (LAKES AND WATERWAYS DEVELOPMENT AUTHORITY) — High Court of J&K and Ladakh (2022-03-31)
ZAFFRON ALKHUDAM TRUCK UNION v. STATE OF JK AND OTHERS. (TRANSPORT DEPTT — High Court of J&K and Ladakh (2022-03-31)
ABDUL RASHID JARRA v. STATE OF J AND K AND ORS. REVENUE(State Government) — High Court of J&K and Ladakh (2022-03-31)
MEHMOODA BEGUM v. UNION TERRITORY OF J AND K AND ORS. (HOUSING AND URBAN DEVELOPMENT DEPARTMENT) — High Court of J&K and Ladakh (2022-03-31)
ISHFAQ AHMAD KHAN AND ORS. v. UNION TERRITORY OF J AND K AND ANR. (HOME DEPARTMENT) — High Court of J&K and Ladakh (2022-03-30)