ALI MOHAMMAD MAGREY, . M.A. CHOWDHARY

181 recorded High Court judgment(s) · 2021–2022

Courts

High Court of J&K and Ladakh

181

Disposed Off	85
Dismised	60
DISMISSED FOR NON PROSECUTION	17
Disposed Off as Withdrawn	11
Dismissed as Infractuous	8

IMTIYAZ AHMAD MIR AND ANR. v. LATEEF AHMAD MIR AND ORS. (HOME DEPARTMENT) — High Court of J&K and Ladakh (2022-09-30)
MOHAMMAD ABDULLAH CHATHWAL v. UNION TERRITORY OF J AND K AND ORS. (REVENUE DEPARTMENT) — High Court of J&K and Ladakh (2022-09-30)
BASHIR AHMAD MALIK v. UNION TERRITORY OF J AND K AND ORS. (TOURISM DEPARTMENT) — High Court of J&K and Ladakh (2022-09-29)
ABDUL RASHID PALA AND ORS. v. UNION TERRITORY OF J AND K AND ORS. (REVENUE / HOUSING AND URBAN DEVELOPMENT) — High Court of J&K and Ladakh (2022-09-28)
CHIEF EXECUTIVE OFFICER AND ORS. (BROADCASTING CORPORATION OF INDIA) v. AZAD AHMAD CHILOO AND ORS. — High Court of J&K and Ladakh (2022-09-28)
SONAM DORJAY ALIAS JAMWANG TASHI v. STATE THROUGH SHP P/S. LEH (LADAKH) — High Court of J&K and Ladakh (2022-09-27)
MUSHTAQ AHMAD MAGRAY v. UNION TERRITORY OF J AND K AND ANR. (REVENUE / PAHALGAM DEVELOPMENT AUTHORITY) — High Court of J&K and Ladakh (2022-09-27)
ABDUL REHMAN MALLA v. STATE OF JK AND OTHERS (FINANCE) — High Court of J&K and Ladakh (2022-09-27)
HAMID ALI MALIK AND OTHERS v. UNION TERRITORY OF J AND K AND OTHERS. (REVENUE DEPARTMENT) — High Court of J&K and Ladakh (2022-09-27)
DR. BILAL AHMAD KHAN v. STATE OF JK AND OTHERS. (HIGHER EDU) — High Court of J&K and Ladakh (2022-09-26)