ALI MOHAMMAD MAGREY

1,188 recorded High Court judgment(s) · 2013–2021

Courts

High Court of J&K and Ladakh

1188

Transferred to Central Administrative Tribunal, Jammu Bench	1015
Disposed Off	91
Dismissed	51
(unspecified)	13
Dismissed as Withdrawn	12
Dismissed as Infractuous	4
Transfer to Central Administrative Branch, Jammu	1
Transferred Outside State	1

MOHD KALA AND ORS v. UNION TERRITORY OF J AND K TH SHO POLICE STATION KUD — High Court of J&K and Ladakh (2021-02-19)
ARUN TANDON v. SUDHIR GUPTA, CHIEF ENGINEER EM AND RE WING, JAMMU. — High Court of J&K and Ladakh (2021-02-11)
BALBIR KUMAR v. JYOTI DEVI — High Court of J&K and Ladakh (2021-02-11)
SHARDA KUMARI AND ANR. v. SHEIKH GUL AYAZ,COMMSSR.P.D.D.AND ORS. — High Court of J&K and Ladakh (2021-02-11)
STATE OF JAMMU AND KASHMIR TH SHO POLICE STATION DHARAMSAL. v. MOHD YASEEN AND ANOTHER. — High Court of J&K and Ladakh (2021-02-11)
DR.SUBASH GUPTA v. AMITA GUPTA AND ORS. — High Court of J&K and Ladakh (2021-02-10)
SUNIL KUMAR v. RAM PARKASH — High Court of J&K and Ladakh (2021-02-10)
M/S BBF INDUSTRIES LTD.AND ORS. v. UOI.TH.MINISTRY OF FINANCE AND ORS. — High Court of J&K and Ladakh (2021-02-10)
MANDEEP SINGH v. UNION TERRITORY JAMMU AND ANR — High Court of J&K and Ladakh (2021-02-10)
TASBEENA KOUSER v. UNION TERRITORY OF JAMMU AND KASHMIR THR PRINCIPAL SECRETARY HOME DEPT AND ORS — High Court of J&K and Ladakh (2021-02-05)