ALI MOHAMMAD MAGREY

33 recorded High Court judgment(s) · 2018–2021

Courts

Disposal nature

Recent judgments

• LATIF HUSSAIN KHAN AND ORS. v. STATE OF J AND K AND ORS. (HIGH COURT/FINANCE/LAW DEPARTMENTS) HCOURT — High Court of J&K and Ladakh (2021-02-26)
• TASLEEM HAFIZ KHAN v. UNION TERRITORY OF J AND K AND ORS. (URBAN LOCAL BODIES DEPARTMENT) — High Court of J&K and Ladakh (2020-03-06)
• ADNAN WANI AND ORS v. STATE OF J AND K AND ORS (HCOURT) — High Court of J&K and Ladakh (2020-02-25)
• S. K. MUMTAZ ALI AND ANR. v. STATE OF J AND K AND ORS. (EDUCATION DEPARTMENT) — High Court of J&K and Ladakh (2020-02-10)
• KHURSHID AHMED MAKHDOOMI v. COMMISSIONER INCOME TAX AND ORS — High Court of J&K and Ladakh (2019-11-13)
• ABDUL BARI v. STATE OF JK AND ORS (HCOURT) — High Court of J&K and Ladakh (2019-05-10)
• GHULAM AHMAD MIR v. G. N. ITOO AND ORS. (REVENUE DEPARTMENT) — High Court of J&K and Ladakh (2019-05-03)
• STATE OF J AND K THROUGH GAD v. IMTIYAZ AHMAD LARA — High Court of J&K and Ladakh (2019-05-01)
• GHULAM HASSAN RAFIQUE v. STATE OF J AND K AND ORS — High Court of J&K and Ladakh (2019-05-01)
• GH QADIR DANDROO v. MOHAMMAD ZAFFAR IQBAL AND ORS — High Court of J&K and Ladakh (2019-05-01)