ALI MOHAMMAD MAGREY

8,963 recorded High Court judgment(s) · 1951–2022

Courts

High Court of J&K and Ladakh

8963

Disposed Off	4101
Transferred CAT JAMMU	3576
Dismised	946
Disposed Off as Withdrawn	230
DISMISSED FOR NON PROSECUTION	52
Dismissed as Infractuous	43
Transferred CAT SRINAGAR	9
Transferred Outside State	6

ROBKAR v. PEERZADA MOHAMMAD YOUSUF AND ORS. (HIGHER EDUCATION DEPARTMENT) — High Court of J&K and Ladakh (2022-11-18)
FAROOQ AHMAD SHEIKH v. SANDEEP KUMAR NAIK AND ANR (AGRICULTURE PRODUCTION DEPARTMENT) — High Court of J&K and Ladakh (2022-11-18)
MOHAMMAD ABDULLAH WANI v. UNION TERRITORY OF J AND K AND ORS. (RURAL DEVELOPMENT DEPARTMENT) — High Court of J&K and Ladakh (2022-11-14)
M/S NEW SAHIL ENTERPRISES v. GOVERNMENT OF J AND K AND ORS. (HEALTH AND MEDICAL EDUCATION DEPARTMENT) — High Court of J&K and Ladakh (2022-11-14)
RUBINA BASHIR AND ANR. v. UNION TERRITORY THROUGH DIRECTOR GENERAL OF POLICE AND ORS. (HOME DEPARTMENT) — High Court of J&K and Ladakh (2022-11-14)
FIZA JAVEED DAR AND ANR. v. UNION TERRITORY OF J AND K AND ORS. (HOME DEPARTMENT) — High Court of J&K and Ladakh (2022-11-14)
ABDUL RASHID SHEIKH v. FAREED AHMAD SHEIKH — High Court of J&K and Ladakh (2022-11-05)
MEHRAJ UD DIN KHAN v. UNION TERRITORY THROUGH POLICE STATION SOPORE (HOME DEPARTMENT) — High Court of J&K and Ladakh (2022-11-05)
MUKHTAR AHMAD MALIK v. BASHIR AHMAD TEELI — High Court of J&K and Ladakh (2022-11-05)
MUSADIQ WANI v. SAIMA MOHI UD DIN — High Court of J&K and Ladakh (2022-11-05)