LexALEXANDER THOMAS, VIJU ABRAHAM
509 recorded High Court judgment(s) · 2009–2023
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 509 |
Disposal nature
| DISPOSED OF | 377 |
| DISMISSED | 113 |
| DISMISSED AS NOT PRESSED | 9 |
| DISMISSED AS WITHDRAWN | 3 |
| (unspecified) | 2 |
| DISMISSED AS INFRUCTUOUS | 2 |
| CLOSED | 2 |
| ALLOWED | 1 |
Recent judgments
- STATE OF KERALA v. SHANIMOL S.P — Kerala High Court (2023-08-22)
- BINDU.C v. KERALA PUBLIC SERVICE COMMISSION — Kerala High Court (2023-08-17)
- N. SREEDHARAN v. STATE OF KERALA — Kerala High Court (2023-06-15)
- UMA V v. KERALA PUBLIC SERVICE COMMISSION — Kerala High Court (2023-04-12)
- AMBILI M v. KERALA PUBLIC SERVICE COMMISSION — Kerala High Court (2023-04-12)
- JANEESHA.K.P v. KERALA PUBLIC SERVICE COMMISSION — Kerala High Court (2023-04-12)
- SHAHNA K.T v. KERALA PUBLIC SERVICE COMMISSION — Kerala High Court (2023-04-12)
- SUNEERA T.U v. KERALA PUBLIC SERVICE COMMISSION — Kerala High Court (2023-04-12)
- SUNI MADHAVAN v. KERALA PUBLIC SERVICE COMMISSION REPRESENTED BY ITS SECRETARY — Kerala High Court (2023-04-12)
- SAJITHA M.A v. KERALA PUBLIC SERVICE COMMISSION — Kerala High Court (2023-04-12)