ALEXANDER THOMAS, . T.R.RAVI

212 recorded High Court judgment(s) · 2021–2023

Courts

Disposal nature

Recent judgments

• SIJU R.S. v. THE STATE OF KERALA — Kerala High Court (2023-03-22)
• SIJU R.S. v. THE STATE OF KERALA — Kerala High Court (2023-03-22)
• RENUKA K v. SURENDRAN V — Kerala High Court (2022-07-21)
• BHARAT SANCHAR NIGAM LIMITED v. RENUKA K. — Kerala High Court (2022-07-21)
• SMT.VALSALAKUMARI.T.M v. JOHNSON K — Kerala High Court (2021-11-02)
• SHALEENA PULAPPADI v. S.CHANDRASEKAR, IAS — Kerala High Court (2021-11-02)
• ANANDAN T. v. STATE OF KERALA — Kerala High Court (2021-07-20)
• JACOB M.V., v. DR.V.P.JOY I.A.S., — Kerala High Court (2021-07-20)
• SHYAMALA v. BISHWANATH SINHA IAS — Kerala High Court (2021-07-20)
• JOSEPH STEAPHEN ROBY .K.A v. SAJU GEORGE — Kerala High Court (2021-07-20)