ALEXANDER THOMAS, . SOPHY THOMAS

160 recorded High Court judgment(s) · 2022–2023

Courts

Kerala High Court

160

DISPOSED OF	102
DISMISSED	35
DISMISSED AS WITHDRAWN	7
DISMISSED AS INFRUCTUOUS	6
DISMISSED AS NOT PRESSED	6
DISPOSED OF AS WITHDRAWN	1
ALLOWED	1
DISMISSED AS NOT MAINTAINABLE	1

YETHUL T v. STATE OF KERALA — Kerala High Court (2023-02-21)
RUBAN, v. STATE OF KERALA, — Kerala High Court (2023-02-21)
ISSAC @ KISHORE v. STATE OF KERALA — Kerala High Court (2023-02-21)
SURESH BABU @ BABU, CONVICT NO.990 v. STATE OF KERALA — Kerala High Court (2023-02-10)
MURALI , S/O GOPI, C.NO.2242 v. STATE OF KERALA — Kerala High Court (2023-01-30)
VARKEY THOMAS, v. STATE OF KERALA, — Kerala High Court (2023-01-18)
SAYOOJ M. v. THE DISTRICT POLICE CHIEF (RURAL) — Kerala High Court (2023-01-16)
JOSHI N v. THE DIRECTOR GENERAL OF POLICE — Kerala High Court (2023-01-16)
ALEN ANN ABRAHAM v. THE STATE OF KERALA — Kerala High Court (2023-01-16)
VIPIN KURYAN @ VIPIN KURIAN v. STATE OF KERALA — Kerala High Court (2023-01-10)