ALEXANDER THOMAS, . SHOBA ANNAMMA EAPEN

335 recorded High Court judgment(s) · 2018–2022

Courts

Disposal nature

Recent judgments

• THE PART- TIME ADMINISTRATOR v. VIPIN K.HARI — Kerala High Court (2022-12-01)
• KERALA STATE FINANCIAL ENTERPRISES LTD., v. DAVIS P.A., — Kerala High Court (2022-10-26)
• THE KERALA STATE FINANCIAL ENTERPRISES LTD. v. RAJASHEKHARAN PILLAI — Kerala High Court (2022-10-26)
• KERALA STATE FINANCIAL ENTERPRISES LIMITED (KSFE) v. VEERAS.N.K — Kerala High Court (2022-10-26)
• THE KERALA STATE FINANCIAL ENTERPRISES LIMITED (KSFE) v. CHANDRADASAN.R. — Kerala High Court (2022-10-26)
• KERALA STATE FINANCIAL ENTERPRISES LTD. v. B.RAJENDRAN — Kerala High Court (2022-10-26)
• KERALA STATE FINANCIAL ENTERPRISES LIMITED (KSFE), v. BEENA S., — Kerala High Court (2022-10-26)
• KERALA STATE FINANCIAL ENTERPRISES LTD. v. SHAHIDA BEEVI A. — Kerala High Court (2022-10-26)
• THE KERALA STATE FINANCIAL ENTERPRISES LTD., v. SURAJ P.S., — Kerala High Court (2022-10-26)
• KERALA STATE FINANCIAL ENTERPRISES LTD., v. USHA.B., — Kerala High Court (2022-10-26)