ALEXANDER THOMAS, N.NAGARESH

21 recorded High Court judgment(s) · 2019–2021

Courts

Disposal nature

Recent judgments

• TISA PALACKAL KURIAKOSE v. DON PAUL — Kerala High Court (2021-10-28)
• DON PAUL v. TISA DON @ TISA PALACKAL KURIAKOSE — Kerala High Court (2021-10-28)
• TESEENA THOMAS, v. JOEMON A.J., — Kerala High Court (2019-05-07)
• SABITHA.A.S v. DISTRICT POLICE CHIEF — Kerala High Court (2019-05-07)
• RADHAKRISHNAN, v. THE STATION HOUSE OFFICER — Kerala High Court (2019-05-07)
• LAKSHMY COPRA TRADING COMPANY v. THE TRAVANCORE DEVASWOM BOARD — Kerala High Court (2019-05-07)
• A.RAHMATH, v. K.S.SUHAIB, — Kerala High Court (2019-05-07)
• MOSES, v. STATE OF KERALA, — Kerala High Court (2019-05-07)
• RAVEENDRAN T.I. v. THE CIRCLE INSPECTOR OF POLICE,ANTHIKKAD POLICE STATION, — Kerala High Court (2019-05-07)
• DON PAUL v. TISA DON — Kerala High Court (2019-05-07)