ALEXANDER THOMAS, MURALI PURUSHOTHAMAN

31 recorded High Court judgment(s) · 2022–2023

Courts

Disposal nature

Recent judgments

• BAIJU P J v. STATE OF KERALA — Kerala High Court (2023-01-13)
• RAHUMATH, v. STATE OF KERALA, — Kerala High Court (2023-01-12)
• MOHANAN NAIR.P.G v. M.P.HARIPRASAD — Kerala High Court (2023-01-12)
• SUKHDEV SAGAR v. THE DISTRICT POLICE CHIEF — Kerala High Court (2023-01-12)
• ASEENA P v. THE DISTRICT MAGISTRATE — Kerala High Court (2023-01-11)
• SHEREEF v. STATE OF KERALA — Kerala High Court (2023-01-11)
• JIJO GEORGE v. THE STATE OF KERALA — Kerala High Court (2023-01-11)
• ABU THAHIR SHAJAHAN v. STATE POLICE — Kerala High Court (2023-01-11)
• HAJIRA . R A v. THE STATE OF KERALA — Kerala High Court (2023-01-11)
• KOTHAMANGALAM SERVICE CO-OPERATIVE BANK LTD.NO. 354 v. T.V.MATHEW — Kerala High Court (2022-07-15)