LexALEXANDER THOMAS, HARUN-UL-RASHID
260 recorded High Court judgment(s) · 2014–2014
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 260 |
Disposal nature
| DISPOSED OF | 103 |
| DISMISSED | 63 |
| ALLOWED | 33 |
| PARTLY ALLOWED | 31 |
| DISMISSED AS NOT PRESSED | 9 |
| DISMISSED AS WITHDRAWN | 8 |
| REMANDED | 3 |
| SETTLED | 3 |
Recent judgments
- ASHIK M.K. v. TAMILNADU STATE TRANSPORT CORPN. (CBE, — Kerala High Court (2014-09-30)
- ABDU HAJI v. SUHARA — Kerala High Court (2014-09-29)
- VIJAYASANKAR v. JIJU — Kerala High Court (2014-09-26)
- KUNHUMON.P.V.K. v. JASMINE — Kerala High Court (2014-09-26)
- SAREENA v. JASIM AMBALANGADAN — Kerala High Court (2014-09-25)
- FATHIMA v. SHEJEER — Kerala High Court (2014-09-25)
- SHARAFUDHEEN v. JASNA BEEGAM — Kerala High Court (2014-09-25)
- PRINCE v. MANJU — Kerala High Court (2014-09-25)
- GOPAKUMAR v. RENJU — Kerala High Court (2014-09-24)
- STHUTHY S.P. v. SHALAN T.K. — Kerala High Court (2014-09-24)