ALEXANDER THOMAS, . C.S. SUDHA

88 recorded High Court judgment(s) · 2023–2023

Courts

Disposal nature

Recent judgments

• ANAND GOPI VG v. STATE OF KERALA — Kerala High Court (2023-04-11)
• CHAITHANYA (A5) v. UNION OF INDIA — Kerala High Court (2023-04-11)
• MOHAMMED ANEES v. STATE OF KERALA — Kerala High Court (2023-04-11)
• ANU MATHEW v. STATE OF KERALA — Kerala High Court (2023-04-11)
• NIYAS M v. STATE OF KERALA — Kerala High Court (2023-04-11)
• ANAND GOPI VG v. STATE OF KERALA — Kerala High Court (2023-04-11)
• SAJI JOSEPH, C.NO.3670, CENTRAL JAIL, VIYYUR v. STATE OF KERALA — Kerala High Court (2023-04-03)
• SARIKA BINDU I.B v. THE STATE POLICE CHIEF — Kerala High Court (2023-03-30)
• SAJAYAN V K, v. THE SUPERINTENDENT OF POLICE, — Kerala High Court (2023-03-29)
• SHAMSUDEEN v. STATE OF KERALA — Kerala High Court (2023-03-28)