ALEXANDER THOMAS, C. JAYACHANDRAN

291 recorded High Court judgment(s) · 2022–2023

Courts

Disposal nature

Recent judgments

• RASHEEDA T. M. v. STATE OF KERALA — Kerala High Court (2023-08-25)
• M.J SOJAN v. UNION OF INDIA — Kerala High Court (2023-08-24)
• PREMNATH.V.P v. M.G.RAJAMANICKAM I.A,S — Kerala High Court (2023-08-24)
• Dasan.P.A v. Maneesh Kumar — Kerala High Court (2023-08-23)
• RABIYA JALEEL v. A.SAINATH BEEVI — Kerala High Court (2023-08-23)
• THE ADMINISTRATOR v. T.C. JAFFER — Kerala High Court (2023-08-22)
• THE ADMINISTRATOR OF LAKSHADWEEP v. T.C. KIDAVE — Kerala High Court (2023-08-22)
• UNION OF INDIA v. T.RAJAGOPALAN — Kerala High Court (2023-08-22)
• K SUNILKUMAR v. FOOD CORPORATION OF INDIA — Kerala High Court (2023-08-21)
• SUKUMARAN A.K. v. SUNIL BARTHWAL — Kerala High Court (2023-08-21)