ALEXANDER THOMAS, . A. BADHARUDEEN

147 recorded High Court judgment(s) · 2021–2022

Courts

Disposal nature

Recent judgments

• RAJI L v. SOCIAL JUSTICE DEPARTMENT — Kerala High Court (2022-10-17)
• SEENA P. NAIR v. STATE OF KERALA — Kerala High Court (2022-10-17)
• ARUN KRISHNAMOORTHY v. STATE OF KERALA — Kerala High Court (2022-10-17)
• SURESHKUMAR.K v. STATE OF KERALA — Kerala High Court (2022-10-17)
• KERALA PUBLIC SERVICE COMMISSION v. VISAKH V — Kerala High Court (2022-04-26)
• THE STATE OF KERALA v. BIJI CHACKO — Kerala High Court (2021-10-08)
• SECRETARY, v. BABURAJAN D.B — Kerala High Court (2021-10-08)
• SHWAS HOMES PRIVATE LIMITED v. THE DEPUTY LABOUR COMMISSIONER — Kerala High Court (2021-10-07)
• MOHAMMADKUTTY MK v. REGISTRAR OF CO-OPERATIVE SOCIETIES — Kerala High Court (2021-10-07)
• K.SAVAD v. ABDUL SALAM KOYA C.T., — Kerala High Court (2021-10-07)