ALEXANDER THOMAS
15,496 recorded High Court judgment(s) · 2008–2023
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 15496 |
Disposal nature
| DISPOSED OF | 12916 |
| DISMISSED | 989 |
| DISMISSED AS WITHDRAWN | 535 |
| ALLOWED | 335 |
| CLOSED | 262 |
| DISMISSED AS INFRUCTUOUS | 213 |
| DISMISSED AS NOT PRESSED | 180 |
| ALLOWED WITH OBSERVATION | 17 |
Recent judgments
- JERRY PERERA, v. S.SUHAS (I.A.S) — Kerala High Court (2023-08-22)
- HARRIS, v. ADEELA ABDULLA I.A.S., — Kerala High Court (2023-08-18)
- BABY v. ADEELA ABDULLA — Kerala High Court (2023-08-18)
- HARITHA VENUGOPALAN v. E.V. PAVITHRAN, — Kerala High Court (2023-08-11)
- E.V. PAVITHRAN, v. SMT. REENA RAPHEL — Kerala High Court (2023-08-11)
- BHARATHI SUNDHARESHA PODUVAL v. DR.HARRIS RASHID I.A.S — Kerala High Court (2023-08-09)
- PAPPY KUMARAN v. S.SUHAS, I.A.S, DISTRICT COLLECTOR — Kerala High Court (2023-08-08)
- Thomas Antony v. Saidalavi Mangathuparamban, — Kerala High Court (2023-08-08)
- THOMAS ANTONY v. SYED HYDER ALI SHIHAB THANGAL — Kerala High Court (2023-08-08)
- A.K BALAMURALI v. M BABU ABDUL KHADER — Kerala High Court (2023-08-03)
Lex