AKSHAY H.MEHTA

1,064 recorded High Court judgment(s) · 2001–2008

Courts

Gujarat High Court

1064

38-RULE ABSOLUTE/ALLOWED @ FH	544
39-RULE DISCHARGED/DISMISSED @ FH	282
44-PARTLY ALLOWED @ FH	130
46-ANY OTHER MODE @ FH	31
35-ANY OTHER MODE @ ADM.STAGE	29
26-DISMISSED @ ADM.STAGE	19
42-RULE DISCHARGED @ FH	15
40-WITHDRAWN @ FH	3

SPECIAL LAQ OFFICER v. MANAJI JUGAJI THAKOR SINCE DECEASED HIS HEIRS — Gujarat High Court (2008-02-12)
DR ACHARYA NILESH BALKRISHNABHAI v. THE STATE OF GUJARAT — Gujarat High Court (2007-11-01)
KIRANBHAI NAROTAMBHAI PATEL v. THE STATE OF GUJARAT — Gujarat High Court (2007-11-01)
DR MUKESH SHARADCHANDRA LOLIYANA v. THE STATE OF GUJARAT — Gujarat High Court (2007-11-01)
JETHVA ASHIF KARIMBHAI v. STATE OF GUAJRAT THRO' SECRETARY — Gujarat High Court (2007-11-01)
DR AMRELIYA HANIF HASANBHAI v. THE STATE OF GUJARAT — Gujarat High Court (2007-11-01)
DR SODHA MOHAMEDBHAI ABDULBHAI v. THE STATE OF GUJARAT — Gujarat High Court (2007-11-01)
DR VAJA SATARBHAI SIDIKBHAI v. THE STATE OF GUJARAT — Gujarat High Court (2007-11-01)
DR AGHEDA HASMUKHBHAI JERAMBHAI v. THE STATE OF GUJARAT — Gujarat High Court (2007-11-01)
ANWAR ABDULBAHI JETHVA v. STATE OF GUAJRAT THRO' SECRETARY — Gujarat High Court (2007-11-01)