AKIL KURESHI, . Z.K.SAIYED

62 recorded High Court judgment(s) · 2013–2016

Courts

Gujarat High Court

39-RULE DISCHARGED/DISMISSED @ FH	40
44-PARTLY ALLOWED @ FH	10
38-RULE ABSOLUTE/ALLOWED @ FH	10
56-DISPOSED AT ADMISSION STAGE	1
47-DISPOSAL IN ANY OTHER MODE FH	1

NAGINBHAI AMBALAL PATEL v. CHIEF OFFICER — Gujarat High Court (2016-03-23)
SOMABHAI VISHRAMBHAI - DIED THROUGH HIS HEIR v. STATE OF GUJARAT — Gujarat High Court (2016-03-16)
ADMINISTRATOR OF RAMJIMANDIR v. STATE OF GUJARAT — Gujarat High Court (2016-03-16)
ROHIT RAMSINH RATHOD v. STATE OF GUJARAT — Gujarat High Court (2014-01-13)
SACHIN NAGINDAS MODI v. STATE OF GUJARAT — Gujarat High Court (2014-01-13)
STATE OF GUJARAT v. PRAVINBHAI GOVINDBHAI SATHWARA — Gujarat High Court (2014-01-13)
HITESH MANUBHAI JADAV v. STATE OF GUJARAT — Gujarat High Court (2014-01-13)
PRAVINBHAI GOVINDBHAI SATHWARA v. STATE OF GUJARAT — Gujarat High Court (2014-01-13)
JAYESH BABULAL SHRIMALI v. STATE OF GUJARAT — Gujarat High Court (2014-01-13)
VIRAMDEVSINH NOTHUBHA JADEJA v. STATE OF GUJARAT — Gujarat High Court (2013-12-24)