AKIL KURESHI, . VIPUL M. PANCHOLI

136 recorded High Court judgment(s) · 2014–2015

Courts

Gujarat High Court

136

39-RULE DISCHARGED/DISMISSED @ FH	39
38-RULE ABSOLUTE/ALLOWED @ FH	32
56-DISPOSED AT ADMISSION STAGE	17
44-PARTLY ALLOWED @ FH	14
53-ALLOWED / GRANTED @ ADM.STAGE	10
47-DISPOSAL IN ANY OTHER MODE FH	9
46-ANY OTHER MODE @ FH	5
26-DISMISSED @ ADM.STAGE	5

STATE OF GUJARAT v. JAYANTIBHAI SOMABHAI KHANT — Gujarat High Court (2015-04-30)
JAYANTIBHAI SOMABHAI KHANT v. STATE OF GUJARAT — Gujarat High Court (2015-04-30)
STATE OF GUJARAT v. ASHOK SHAKTIDAN GADHVI — Gujarat High Court (2015-04-29)
STATE OF GUJARAT v. DHARAMSHI BHIMJI — Gujarat High Court (2015-04-28)
STATE OF GUJARAT v. LAVJI BECHARBHAI — Gujarat High Court (2015-04-24)
VIRAMBHAI NATHABHAI CHAUHAN v. STATE OF GUJARAT — Gujarat High Court (2015-04-20)
THE STATE OF GUJARAT v. HITESHKUMAR GANESHBHAI PRAJA- PATI — Gujarat High Court (2015-04-20)
STATE OF GUJARAT v. VIRAMBHAI NATHABHAI CHAUHAN — Gujarat High Court (2015-04-20)
SUDHABEN RANJITBHAI PATELIA v. COMMISSIONER — Gujarat High Court (2015-04-17)
SUREKHABEN RANJITBHAI PATELIA v. COMMISSIONER — Gujarat High Court (2015-04-17)