AKIL KURESHI, . UMESH A. TRIVEDI

67 recorded High Court judgment(s) · 2018–2018

Courts

Gujarat High Court

40-WITHDRAWN @ FH	21
26-DISMISSED @ ADM.STAGE	15
56-DISPOSED AT ADMISSION STAGE	12
39-RULE DISCHARGED/DISMISSED @ FH	8
53-ALLOWED / GRANTED @ ADM.STAGE	8
27-WITHDRAWN @ ADM.STAGE	3

COMMISSIONER - CENTRAL EXCISE AND CUSTOMS v. SONAM CLOCK PVT LTD — Gujarat High Court (2018-11-01)
THE COMMISSIONER OF CENTRAL EXCISE,CUSTOMS AND SERVICE TAX,ANAND v. RANJAN TRAVELS — Gujarat High Court (2018-11-01)
COMMISSIONER, v. RADHE RENEWABLE ENERGY DEVELOPMENT PVT. LTD. — Gujarat High Court (2018-11-01)
THE COMMISSIONER OF CENTRAL EXCISE, VADODARA - I v. E.I. DUPONT INDIA PVT. LTD. — Gujarat High Court (2018-11-01)
COMMISSIONER OF CENTRAL EXCISEAND CUSTOMS v. M/S SONIC WATCHES LTD — Gujarat High Court (2018-11-01)
COMMISSIONER OF CENTRAL EXCISEAHMEDABAD-II v. M/S NOVA PETROCHEMICALS LTD — Gujarat High Court (2018-11-01)
COMMISSIONER OF CENTRAL EXCISEAHMEDABAD-II v. M/S NOVA PETROCHEMICALS LTD — Gujarat High Court (2018-11-01)
COMMISSIONER, CENTRAL GST AND CENTRAL EXCISE, AHMEDABAD NORTH v. M/S REAL STRIPS LTD. — Gujarat High Court (2018-11-01)
PRINCIPAL COMMISSIONER v. M/S AIA ENGINEERING LTD(UNIT-2) — Gujarat High Court (2018-11-01)
THE COMMISSIONER, CENTRAL EXCISE & CUSTOMS, SURAT-I v. GUJARAT GUARDIAN LIMITED — Gujarat High Court (2018-11-01)