AKIL KURESHI,SUDESH BANSAL
927 recorded High Court judgment(s) · 2021–2023
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 927 |
Disposal nature
| DISPOSED OF | 442 |
| DISMISSED | 355 |
| PREMPTORY | 84 |
| WITHDRAWN | 16 |
| PEREMPTORY | 14 |
| ALLOWED | 13 |
| DISPOSED BY NONPV | 1 |
| COMPROMISED | 1 |
Recent judgments
- THE STATE OF RAJASTHAN v. OM PRAKASH — Rajasthan High Court (2023-07-24)
- NATIOANL INSURANCE CO LTD v. MANGI LAL AND OTHERS — Rajasthan High Court (2023-07-14)
- POONAM KUMARI D/O SHRI SHISH RAM, W/O SHRI JALAJ KUMAR v. RAJASTHAN NURSING COUNCIL — Rajasthan High Court (2022-04-08)
- NISHANT SHARMA S/O BRIJMOHAN SHARMA v. STATE OF RAJASTHAN — Rajasthan High Court (2022-02-25)
- SANJAY KUMAR TIWARI S/O LT SHRI HARISH PAL TIWARI v. STATE OF RAJASTHAN — Rajasthan High Court (2022-02-25)
- RATIRAM SAINI S/O SHRI FATEHCHAND SAINI v. STATE OF RAJASTHAN — Rajasthan High Court (2022-02-25)
- CHAITANYA GEMS PRIVATE LIMITED v. UNION OF INDIA — Rajasthan High Court (2022-02-25)
- GODREJ SARA LEE LTD v. THE ASST.COMM. OF COMMERCIAL T — Rajasthan High Court (2022-02-25)
- RAJESH KUMAR SHARMA S/O- SH. GOVIND NARAYAN SHARMA v. STATE OF RAJASTHAN — Rajasthan High Court (2022-02-25)
- PRAKASH CHAND SAINI S/O SHRI SHYAM LAL SAINI v. STATE OF RAJASTHAN — Rajasthan High Court (2022-02-25)
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