LexAKIL KURESHI, . SONIA GOKANI
447 recorded High Court judgment(s) · 2012–2015
Open in Lexace · Search this judge's casesCourts
| Gujarat High Court | 447 |
Disposal nature
| 38-RULE ABSOLUTE/ALLOWED @ FH | 116 |
| 39-RULE DISCHARGED/DISMISSED @ FH | 115 |
| 35-ANY OTHER MODE @ ADM.STAGE | 104 |
| 56-DISPOSED AT ADMISSION STAGE | 28 |
| 44-PARTLY ALLOWED @ FH | 25 |
| 47-DISPOSAL IN ANY OTHER MODE FH | 18 |
| 46-ANY OTHER MODE @ FH | 17 |
| 26-DISMISSED @ ADM.STAGE | 12 |
Recent judgments
- JAYANTIBHAI AMBARAM KANTHARIA LEGAL HEIR OF BHIKHABHAI v. STATE OF GUJARAT — Gujarat High Court (2015-10-20)
- JASVANTBHAI SOMABHAI PATEL v. STATE OF GUJARAT THROUGH SECRETARY — Gujarat High Court (2015-10-20)
- CHAIRMAN/ SECRETARY v. NARANPURA MAZDOOR KAMDAR SAHKARI MANDALI LTD — Gujarat High Court (2015-10-20)
- BHARATBHAI ISHWARBHAI PATEL v. STATE OF GUJARAT THROUGH SECRETARY — Gujarat High Court (2015-10-20)
- GANPATBHAI SOMABHAI PATEL v. STATE OF GUJARAT THROUGH SECRETARY — Gujarat High Court (2015-10-20)
- KESHAVBHAI NANUBHAI KANTHARIA v. STATE OF GUJARAT THRO THE SECRETARY — Gujarat High Court (2015-10-20)
- GAUTAM TUKARAM BORADE THROUGH POWER OF ATTORNEY ASHOK v. STATE OF GUJARAT — Gujarat High Court (2015-10-20)
- ISHAWARBHAI SOMABHAI PATEL v. STATE OF GUJARAT THROUGH SECRETARY — Gujarat High Court (2015-10-20)
- DHARMENDRA KUMAR SOLANKI v. UNION OF INDIA — Gujarat High Court (2015-03-09)
- DILIPKUMAR R PATEL DECD. v. STATE OF GUJARAT — Gujarat High Court (2015-02-26)