AKIL KURESHI,SAMEER JAIN

550 recorded High Court judgment(s) · 2022–2022

Courts

Disposal nature

Recent judgments

• M/S HAMID TRADERS v. ASSISTANT COMMERCIAL TAXES OFFICER — Rajasthan High Court (2022-03-31)
• VINOD GARG S/O SHRI BAL MUKAND v. THE STATE OF RAJASTHAN — Rajasthan High Court (2022-03-29)
• MOJIKA REAL ESTATE AND DEVELOPERS PRIVATE LIMITED v. ASSISTANT COMMISSIONER OF INCOME TAX — Rajasthan High Court (2022-03-22)
• SUMAN CHOUDHARY D/O LUMBA RAM SAHARAN v. INCOME TAX OFFICER — Rajasthan High Court (2022-03-22)
• DEEPAK AGARWAL S/O SHRI KUNJ BIHARI AGARWAL v. THE ADDITIONAL COMMISSIONER OF CUSTOMS (PREVENTIVE) — Rajasthan High Court (2022-02-09)
• M/S FAIRDEAL SHIPPING AGENCY PVT LTD. v. THE JOINT COMMISSIONER OF CUSTOMS (PREVENTIVE) — Rajasthan High Court (2022-02-09)
• DEEPAK AGARWAL S/O SHRI KUNJ BIHARI AGARWAL v. THE ADDITIONAL COMMISSIONER OF CUSTOMS (PREVENTIVE) — Rajasthan High Court (2022-02-09)
• MAHENDER KUMAR SETHIA S/O SHRI S K SETHIA v. THE ADDITIONAL COMMISSIONER OF CUSTOMS (PREVENTIVE) — Rajasthan High Court (2022-02-09)
• THE DIRECTOR, SECONDARY EDU. v. NARENDRA KUMAR BOOLCHANDANI — Rajasthan High Court (2022-02-04)
• KALAWATI D/O LATE SHYAM SUNDER AGARWAL v. UNION OF INDIA — Rajasthan High Court (2022-01-27)