AKIL KURESHI,REKHA BORANA
325 recorded High Court judgment(s) · 2021–2022
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 325 |
Disposal nature
| DISPOSED OF | 176 |
| DISMISSED | 130 |
| ALLOWED | 7 |
| PEREMPTORY | 5 |
| TRANSFERRED | 3 |
| WITHDRAWN | 2 |
| DISPOSED BY NONPV | 1 |
| PARTLY ALLOWED | 1 |
Recent judgments
- S S DEVELOPERS v. UNION OF INDIA — Rajasthan High Court (2022-03-24)
- THE STATE OF RAJASTHAN v. SANG SINGH — Rajasthan High Court (2022-03-05)
- ANIL KUMAR ARORA v. UNION OF INDIA AND ORS — Rajasthan High Court (2022-03-05)
- SMT. POOJA v. THE CHIEF /PRINCIPAL FOREST CONSERVATOR (HOFF) — Rajasthan High Court (2022-03-05)
- PR. COMMISSIONER OF INCOME TAX-1, JODHPUR v. VIRENDRA CHOUDHARY — Rajasthan High Court (2022-03-05)
- SANT LAL SWAMI v. UNION OF INDIA — Rajasthan High Court (2022-03-05)
- POOJA MUTHA v. STATE OF RAJASTHAN — Rajasthan High Court (2022-03-04)
- PR COMMISSIONER OF INCOME TAX v. M/S SAMARPAN SYNTHETICS PVT LTD — Rajasthan High Court (2022-03-04)
- SUNIL KUMAR AGARWAL v. INCOME TAX OFFICER WARD 1 — Rajasthan High Court (2022-03-04)
- MUKESH KUMAR JAT v. STATE OF RAJASTHAN — Rajasthan High Court (2022-03-04)
Lex