LexAKIL KURESHI, . R.P.DHOLARIA
125 recorded High Court judgment(s) · 2013–2013
Open in Lexace · Search this judge's casesCourts
| Gujarat High Court | 125 |
Disposal nature
| 39-RULE DISCHARGED/DISMISSED @ FH | 67 |
| 44-PARTLY ALLOWED @ FH | 27 |
| 38-RULE ABSOLUTE/ALLOWED @ FH | 14 |
| 46-ANY OTHER MODE @ FH | 8 |
| 47-DISPOSAL IN ANY OTHER MODE FH | 6 |
| 26-DISMISSED @ ADM.STAGE | 2 |
| 42-RULE DISCHARGED @ FH | 1 |
Recent judgments
- MALEK SUWADKHAN KESARKHAN v. STATE OF GUJARAT — Gujarat High Court (2013-10-24)
- STATE OF GUJARAT v. RAJUBHAI CHATURBHAI NAYAK — Gujarat High Court (2013-10-24)
- AMIN S/O RAFIK MULTANBHAI MADRESIYA v. STATE OF GUJARAT — Gujarat High Court (2013-10-24)
- STATE OF GUJARAT v. MALEK YASINKHAN RASULKHAN — Gujarat High Court (2013-10-24)
- MALEK NASRATKHAN @ NASIBKHAN RASULKHAN v. STATE OF GUJARAT — Gujarat High Court (2013-10-24)
- STATE OF GUJARAT v. AMIN S/O RAFIK MULTANBHAI MADRESIYA — Gujarat High Court (2013-10-24)
- JAKIRHUSSAIN AHMEDMIYAN SHEIKH v. STATE OF GUJARAT — Gujarat High Court (2013-10-23)
- STATE OF GUJARAT v. JAKIRHUSAIN AHEMADMIYA SHAIKH — Gujarat High Court (2013-10-23)
- THAKOR JALAMJI UDAJI v. STATE OF GUJARAT — Gujarat High Court (2013-10-23)
- STATE OF GUJARAT v. THAKOR JALAMJI UDAJI — Gujarat High Court (2013-10-23)