AKIL KURESHI, . MOHINDER PAL

121 recorded High Court judgment(s) · 2014–2015

Courts

Gujarat High Court

121

38-RULE ABSOLUTE/ALLOWED @ FH	52
39-RULE DISCHARGED/DISMISSED @ FH	34
47-DISPOSAL IN ANY OTHER MODE FH	13
56-DISPOSED AT ADMISSION STAGE	8
26-DISMISSED @ ADM.STAGE	5
53-ALLOWED / GRANTED @ ADM.STAGE	4
(unspecified)	3
42-RULE DISCHARGED @ FH	1

MANISHBHAI JAYANTIBHAI MAKWANA v. STATE OF GUJARAT — Gujarat High Court (2015-12-09)
M/S ROSHANLAL GUPTA AND SONS PRIVATE LIMITED v. UNION OF INDIA — Gujarat High Court (2015-12-03)
KARSHANBHAI JESINGBHAI DIYA v. STATE OF GUJARAT — Gujarat High Court (2015-11-05)
SPECIAL LAND ACQUISITION OFFICER v. OKHABHAI UKABHAI — Gujarat High Court (2015-11-02)
THAGANIABHAI KHALPABHAI GAMIT v. GUJARAT STATE ELECTRICITY CORPORATION LTD. — Gujarat High Court (2015-10-26)
DEVBAUG SANSKAR MANDAL v. VIJAYRAJSINHJI VIRBHADRASINHJIGOHIL — Gujarat High Court (2015-10-26)
VEERIYABHAI VADIYABHAI GAMEET-SINCE DECD THR.HIS LEGAL HEIRS v. GUJARAT STATE ELECTRICITY CORPORATION LTD. — Gujarat High Court (2015-10-26)
VIJAYRAJSINHJI VIRBHADRASINHJIGOHIL v. STATE OF GUJARAT — Gujarat High Court (2015-10-26)
PESTONJI A BHUJWALA v. STATE OF GUJARAT — Gujarat High Court (2015-10-16)
KANBI VAGHA NANJI BHINGARADIYA v. STATE OF GUJARAT THRO' SECRETARY — Gujarat High Court (2015-10-15)