AKIL KURESHI, M.S. SANKLECHA

540 recorded High Court judgment(s) · 2018–2022

Courts

Disposal nature

Recent judgments

• COMMISSIONER OF INCOME TAX (IT) -2 v. CLIFFORD CHANCE — Bombay High Court (2022-03-11)
• COMMISSIONER OF INCOME TAX (IT) - 2 v. M/S. CLIFFORD CHANCE — Bombay High Court (2022-03-11)
• COMMISSIONER OF INCOME TAX (IT)-2 v. M/S. CLIFFORD CHANCE — Bombay High Court (2022-03-11)
• THE ADDL.COMMISSIONER OF SALES TAX VAT-I v. BENCHMARK ENGINEERING PVT LTD — Bombay High Court (2019-06-27)
• ANKUR POWER PROJECT PRIVATE LIMITED v. THE INCOME-TAX OFFICER-15(1)(1) AND 2 ORS. — Bombay High Court (2019-03-08)
• VILAS RAMCHANDRA SHIRKE v. THE CHIEF COMMISSIONER OF INCOME TAX-6 AND ORS — Bombay High Court (2019-03-07)
• PR. COMMISSIONER OF INCOME TAX-18 v. SHREE JEWELS — Bombay High Court (2019-03-07)
• THE UNION OF INDIA v. SMT. M.P. DESAI — Bombay High Court (2019-03-07)
• DILIPKUMAR V. LAKHI v. ASST.COMMISSIONER OFINCOME -TAX RANGLE 16(3) — Bombay High Court (2019-03-07)
• PR COMMISSIONER OF INCOME TAX-7 v. PREMIER FINANCE AND TRADING CO LTD — Bombay High Court (2019-03-06)