AKIL KURESHI, . HARSHA DEVANI

282 recorded High Court judgment(s) · 2012–2012

Courts

Gujarat High Court

282

46-ANY OTHER MODE @ FH	128
38-RULE ABSOLUTE/ALLOWED @ FH	60
39-RULE DISCHARGED/DISMISSED @ FH	54
35-ANY OTHER MODE @ ADM.STAGE	31
26-DISMISSED @ ADM.STAGE	3
31-NOTICE DISCHARGED @ ADM.STAGE	3
47-DISPOSAL IN ANY OTHER MODE FH	2
(unspecified)	1

KIRAN EXHIBITORS v. STATE OF GUJARAT THR'COMMISSIONER — Gujarat High Court (2012-11-09)
COMMISSIONER OF CENTRAL EXCISE& CUSTOMS v. SUNDER METAL PVT. LTD. — Gujarat High Court (2012-11-08)
COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD - II v. M/S CADILA HEALTHCARE LTD. — Gujarat High Court (2012-11-07)
COMMISSIONER OF CENTRAL EXCISE AHMEDABAD - II v. M/S CADILA HEALTHCARE LTD. — Gujarat High Court (2012-11-07)
COMMISSIONER OF CENTRAL EXCISE v. M/S CADILA HEALTHCARE LTD — Gujarat High Court (2012-11-07)
ASHWAMEGH CO OP HOUS. SOC. LTDVIBHAG 2 v. DY. COMMISSIONER OF INCOME TAXCIRCLE 9 — Gujarat High Court (2012-11-06)
ASHWAMEGH CO OP HOU. SOC LTD VIBHAG 1 v. DY. COMMISSIONER OF INCOME TAXCIRCLE 9 — Gujarat High Court (2012-11-06)
COMMISSIONER OF INCOME TAX-III v. KIRANBHAI JAMNADAS SHETH - HUF (SMALL) — Gujarat High Court (2012-11-06)
COMMISSIONER OF INCOME TAX-III v. KIRANBHAI JAMNADAS SHETH - HUF (SMALL) — Gujarat High Court (2012-11-06)
PRAVINBHAI M KHENI v. ASSTT.COMMISIONER OF INCOME TAX CENTRAL CIRCLE-2 — Gujarat High Court (2012-11-06)