AKIL KURESHI, . C.L. SONI

76 recorded High Court judgment(s) · 2012–2012

Courts

Gujarat High Court

46-ANY OTHER MODE @ FH	39
38-RULE ABSOLUTE/ALLOWED @ FH	22
35-ANY OTHER MODE @ ADM.STAGE	6
39-RULE DISCHARGED/DISMISSED @ FH	6
44-PARTLY ALLOWED @ FH	2
(unspecified)	1

GAUTAMBHAI GORDHANBHAI DESAI v. DEVIKABEN GAUTAMBHAI DESAI — Gujarat High Court (2012-05-10)
LIYAKATALI BACHASARDAR MANIYAR v. UNION OF INDIA — Gujarat High Court (2012-05-08)
UNITED INDIA INSURANCE CO LTD. v. RAMABEN,WD/O PARSOTTAMBHAI @ PASHABHAI MANJIBHAI PATEL — Gujarat High Court (2012-05-08)
GULSHANBANU LIYAKATALI MANIYAR v. UNION OF INDIA — Gujarat High Court (2012-05-08)
LIYAKATALI BACHASARDAR MANIYAR v. UNION OF INDIA — Gujarat High Court (2012-05-08)
GULSHANBANU LIYAKATALI MANIYAR v. UNION OF INDIA — Gujarat High Court (2012-05-08)
SHOBHNABEN SURENDRABHAI PATEL v. MAHENDRABHAI VITTALBHAI PAEL — Gujarat High Court (2012-05-07)
JIGNESH CHHOTALAL DAVE v. BANK OF INDIA MANAGER — Gujarat High Court (2012-05-07)
MAHENDRABHAI VITTHALBHAI PATEL v. SHOBHNABEN SURENDRABHAI PATEL — Gujarat High Court (2012-05-07)
MAHENDRABHAI VITTHALBHAI PATEL v. NARESH PRAHLADBHAI MODI — Gujarat High Court (2012-05-07)