AKIL KURESHI, . B.PARDIWALA

48 recorded High Court judgment(s) · 2014–2014

Courts

Gujarat High Court

56-DISPOSED AT ADMISSION STAGE	27
26-DISMISSED @ ADM.STAGE	11
39-RULE DISCHARGED/DISMISSED @ FH	3
(unspecified)	2
44-PARTLY ALLOWED @ FH	2
53-ALLOWED / GRANTED @ ADM.STAGE	1
47-DISPOSAL IN ANY OTHER MODE FH	1
28-REJECTED @ ADM.STAGE	1

UNION OF INDIA THR'GENERAL MANAGER v. BHARATBHAI BHAKTIRAM KANDAS AGRAVAT — Gujarat High Court (2014-09-30)
JAYESHKUMAR MAHENDRABHAI PARMAR v. STATE OF GUJARAT — Gujarat High Court (2014-09-29)
NILESHKUMAR N KOTAK v. UNION OF INDIA — Gujarat High Court (2014-09-29)
MANISH JITENDRABHAI THAKKAR v. UNION OF INDIA — Gujarat High Court (2014-09-29)
HOSHANG ARDESHAR ICHCHHAPORIA v. STATE OF GUJARAT — Gujarat High Court (2014-09-23)
ANANTSINH PRABHATSINH SOLANKI v. STATE OF GUJARAT — Gujarat High Court (2014-09-22)
KRUPESH C PATEL v. STATE OF GUJARAT — Gujarat High Court (2014-09-22)
PARYAVARAN BACHAV SAMITY THR'HPRESIDENT RAJABHAI BALOCH v. SECRETARY (IMD) GOVERNMENT OF GUJARAT — Gujarat High Court (2014-09-18)
RITU MURLI MANOHAR GOYAL v. UNION OF INDIA — Gujarat High Court (2014-09-15)
ARTI ROADWAYS PVT. LTD. v. UNION OF INDIA — Gujarat High Court (2014-09-15)