AKIL KURESHI, . B.N. KARIA

1,638 recorded High Court judgment(s) · 2018–2019

Courts

Gujarat High Court

1638

40-WITHDRAWN @ FH	490
26-DISMISSED @ ADM.STAGE	409
56-DISPOSED AT ADMISSION STAGE	209
27-WITHDRAWN @ ADM.STAGE	175
38-RULE ABSOLUTE/ALLOWED @ FH	62
39-RULE DISCHARGED/DISMISSED @ FH	57
33-CA DISPOSED OF	46
53-ALLOWED / GRANTED @ ADM.STAGE	45

STATE OF GUJARAT v. MUSTAK MUSA DUNGARIA — Gujarat High Court (2019-06-24)
DIYORA BHANDERI CORPORATION THROUGH PARTNER PRAVIN DHARAMSHIBHAI LAKHANI v. GALATEA LTD — Gujarat High Court (2018-11-02)
GALATEA LTD THROUGH AUTHORISED SIGNATORY GILAD HISSAD v. DIYORA AND BHANDERI CORPORATION THROUGH PARTNER PRAVIN DHARAMSHIBHAI LAKHANI — Gujarat High Court (2018-11-02)
LTIDPL INDVIT SERVICES LTD v. GOVERNMENT OF INDIA — Gujarat High Court (2018-10-17)
HDFC BANK LTD THRU AUTHORIZE OFFICER HIRENKUMAR D SHUKLA v. SOMABHAI JERAMBHAI BAVALVA — Gujarat High Court (2018-10-17)
VIJAY RASIKLAL VORA v. STATE OF GUJARAT — Gujarat High Court (2018-10-17)
MESSRS MEGHMANI ORGANICS LTD v. UNION OF INDIA — Gujarat High Court (2018-10-17)
M/S SHREE DUTT ENTERPRISES v. UNION OF INDIA — Gujarat High Court (2018-10-17)
ASTRON PAPER AND BOARD MILL LTD v. STATE OF GUJARAT — Gujarat High Court (2018-10-17)
SIDDHARTH GIRDHARILAL KEDIA v. GUJARAT INDUSTRIAL INVESTMENT CORPORATION LTD — Gujarat High Court (2018-10-16)