AKIL KURESHI

2,055 recorded High Court judgment(s) · 2003–2018

Courts

Gujarat High Court

2055

46-ANY OTHER MODE @ FH	738
35-ANY OTHER MODE @ ADM.STAGE	502
38-RULE ABSOLUTE/ALLOWED @ FH	477
39-RULE DISCHARGED/DISMISSED @ FH	198
47-DISPOSAL IN ANY OTHER MODE FH	34
42-RULE DISCHARGED @ FH	31
26-DISMISSED @ ADM.STAGE	28
44-PARTLY ALLOWED @ FH	16

EAST COAST CONSTRUCTIONS AND INDUSTRIES LIMITED v. PACIFICA HOTELS(BANGALORE PROJECT)PVT LTD — Gujarat High Court (2018-10-05)
ZEUS ENGITECH PVT. LTD v. HARSH GANAPATI INFRACON PVT. LTD. — Gujarat High Court (2018-09-14)
DECEASED GARBADJI KHODAJI THRO' HIS HEIRS & LEGAL/REP., v. GUJARAT REVENUE TRIBUNAL TO BE SERVED THRO' PRESIDENT — Gujarat High Court (2018-09-07)
SALIM VALIMOHMAD DOSANI v. COLLECTOR - AMRELI — Gujarat High Court (2018-08-31)
BAI JANNAT D/O GAFURJI MOLAJI AND W/O MOHAMAD HANIF BAFATI v. STATE OF GUJARAT — Gujarat High Court (2018-08-31)
AJAYBHAI RIDDHISHANKER JOSHI v. DISTRICT COLLECTOR-SURAT — Gujarat High Court (2018-08-31)
KARSAN KADVA v. COMPETENT AUTHORITY AND ADDITIONAL COLLECTOR — Gujarat High Court (2018-08-31)
PANCHAL NIRANJANBHAI BHOGILAL v. STATE OF GUJARAT — Gujarat High Court (2018-08-16)
JERMYN CAPITAL LLC. DUBAI - THRO' AMIT JAYUKHLAL SHAH v. CENTRAL BUREAU OF INVESTIGATION — Gujarat High Court (2018-08-16)
DIPABEN SAMIRBHAI MEHTA v. STATE OF GUJARAT — Gujarat High Court (2018-08-16)